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SCDRC Upholds Penalty of Rs. 5 Lakh Imposed on Airtel - (05 Jul 2024)

CONSUMER

Delhi State Consumer Disputes Redressal Commission (SCDRC) has upheld a penalty of Rs. 5 Lakh imposed on Airtel for making indiscriminate calls and observed that Airtel was not only negligent in providing its services but was also using its position to harass the customer.

Tags : SCDRC   AIRTEL   PENALTY  

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