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Del. HC: CGPDTM to Prepare Draft Code of Conduct for Regulation of Patent and Trademark Agents - (05 Jul 2024)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has asked the Office of the Controller General of Patents, Designs & Trade Marks (CGPDTM) to prepare a draft code of conduct for regulating Patent and Trademark Agents and notify the same within a period of six months.

Tags : DELHI HIGH COURT   CGPDTM   SIX MONTHS   TRADEMARK AGENTS  

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