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Bom. HC: Consensual Relationship Between Man and Woman is Not a License to Exploit Partner - (05 Jul 2024)

CRIMINAL

Bombay High Court while denying bail to a man booked for outraging modesty, abduction, extortion, rape and unnatural sex has held that consensual relationship between a man and a woman does not give any one of them, the license to exploit either one sexually, physically and financially.

Tags : BOMBAY HIGH COURT   CONSENSUAL RELATIONSHIP   EXPLOIT PARTNER  

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