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Bharatiya Nagarik Suraksha Sanhita Referred to for the First Time by Delhi High Court - (04 Jul 2024)

CRIMINAL

Delhi High Court while dealing with the issue of forgery and fabrication of documents by a party in a trademark infringement dispute, has referred to Bharatiya Nagarik Suraksha Sanhita, 2023 for the first time.

Tags : DELHI HIGH COURT   FABRICATION   FORGERY   BNSS  

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