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Mad. HC: Disciplinary Procee. to be Initiated Against Lawyers Soliciting Work Through Online Service - (04 Jul 2024)

CIVIL

Madras High Court has directed State Bar Councils to initiate disciplinary proceedings against lawyers soliciting work through online websites and added that legal service is neither a job nor a business and the motive is to serve the society.

Tags : MADRAS HIGH COURT   STATE BAR COUNCILS   DISCIPLINARY PROCEEDINGS  

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