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Allahabad High Court Rescues Elderly Couple Having Limited Access to Sanitation and Food - (04 Jul 2024)

FAMILY

All. HC has come to the rescue of an elderly couple locked up by their son and daughter-in-law with limited access to sanitation & food and constituted a committee that shall ensure that the couple has adequate access to various portions of their property ensuring their safety & peaceful existence.

Tags : ALLAHABAD HIGH COURT   ELDERLY COUPLE   PEACEFUL EXISTENCE  

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