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Del. HC: If Reasons for Rejecting HC Judges’ Appoin. are Published, it Will Have Detrimental Effects - (04 Jul 2024)

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Delhi High Court has observed that if reasons for rejecting the appointment of High Court Judges by the Supreme Court Collegium are made public, it will be detrimental to the interests and standing of people whose names have been recommended by the High Courts.

Tags : DELHI HIGH COURT   HIGH COURT JUDGES   SUPREME COURT COLLEGIUM  

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