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Delhi HC to Homebuyers: Don’t Pay Service Tax to Builders - (09 Jun 2016)

Delhi HC while passing a judgment that could effect home buyers across the country has held that service tax cannot be charged on property units in a complex, which include builder flats, group housing flats and builder floors. The judgment applies to flats purchased before July 1, 2012.

Tags : DELHI HC   SERVICE TAX  

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