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Ker. HC: Appeal to Remove Biochemistry & Microbiology Streams from Paramedical Courses, Dismissed - (02 Jul 2024)

EDUCATION

Ker. HC while dismissing an appeal to remove Biochemistry and Microbiology streams from paramedical courses, has observed that which courses are to be included in prospectus, for which courses process of admission and allotment are to be undertaken by the Government are purely matters of policy.

Tags : KERALA HIGH COURT   PARAMEDICAL COURSES   BIOCHEMISTRY   MICROBIOLOGY  

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