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Hyderabad High Court: Permanent Executive Must Show Way to Elected Bosses - (08 Jun 2016)

Hyderabad High Court while observing that it is the permanent executive which would have to advise and steer the political executive, Justice Sanjay Kumar of the Hyderabad High Court has advised the Chief Secretaries of AP and TS to issue necessary instructions to the executive to properly aid, assist and guide the political executive while discharging quasi-judicial functions.

Tags : HYDERABAD HIGH COURT   PERMANENT EXECUTIVE  

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