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Supreme Court Issues Contempt Notice to Delhi Police Chief - (24 Aug 2015)

Supreme Court has issued contempt of court notice to the Commissioner of Delhi Police on Delhi Police's failure to execute a non-bailable arrest warrant against an ex-director of a liquidated UB Group company, coupled with a 'lecture' on how police functioned.

Tags : SUPREME COURT   DELHI POLICE   CONTEMPT NOTICE  

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