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Bombay HC: Persons of LGBTQ Community are Vulnerable Within Four Corners of Jail - (01 Jul 2024)

CRIMINAL

Bombay High Court while granting bail to an accused belonging to the LGBTQ community, has observed that a person belonging to the LGBTQ+ community can be said to be a person belonging to a category of persons, who are indeed vulnerable, particularly within the four corners of a jail.

Tags : BOMBAY HIGH COURT   LGBTQ COMMUNITY   VULNERABLE  

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