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Rajasthan High Court: Lands Protected from Demolition Drive Amid Vacation of Court - (01 Jul 2024)

CIVIL

Rajasthan High Court has prevented the Jaipur Development Authority from demolishing properties of private land owners as a part of an encroachment removal drive till the time the matter is heard by a regular bench after vacation.

Tags : RAJASTHAN HIGH COURT   JAIPUR DEVELOPMENT AUTHORITY   REGULAR BENCH  

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