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MP HC Allows Daughter to Donate Liver Tissue to Father Suffering from Liver Disease - (01 Jul 2024)

LAW OF MEDICINE

Madhya Pradesh High Court has allowed a minor daughter to donate liver tissue to her father suffering from chronic liver disease under the Human Organs and Tissues Act, 1994 and Transplantation of the Human Organs and Tissues Rules, 2014.

Tags : MP HIGH COURT   LIVER DISEASE   MINOR DAUGHTER   TRANSPLANTATION  

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