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Money Laundering Case: Jharkhand’s Former Chief Minister Heman Soren Granted Bail - (28 Jun 2024)

CRIMINAL

Jharkhand High Court has granted bail to former Chief Minister Hemant Soren in a money laundering case that involves illegal possession of 8.36 acres of land.

Tags : JHARKHAND HIGH COURT   HEMANT SOREN   MONEY LAUNDERING CASE  

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