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Bombay HC: Need Robust System to Prevent Deaths of People Travelling by Mumbai Local Train - (27 Jun 2024)

CIVIL

Bombay High Court after addressing the high rate of deaths of people travelling through local trains in Mumbai, has observed that a robust system is required to manage this situation rather than using commuters as an excuse.

Tags : BOMBAY HIGH COURT   MUMBAI LOCAL TRAIN   COMMUTERS  

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