Karnataka High Court: News Channel ‘Power TV’ Restrained from Broadcasting till Next Date of Hearing - (27 Jun 2024)
MEDIA AND COMMUNICATION
Karnataka High Court has restrained news channel ‘Power TV’ operated by M/s Power Smart Media Private Limited from broadcasting till the next date of hearing. The order was passed after considering that companies were broadcasting news without obtaining proper license.
Tags : KARNATAKA HIGH COURT POWER TV BROADCASTING NEWS CHANNEL
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