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Monetary Policy: RBI Keeps Key Policy Rates Unchanged - (07 Jun 2016)

RBI has kept key interest rate (repo rate) unchanged at five-year low of 6.50% in its bi-monthly policy review. Consequently, the reverse repo rate will remain unchanged at 6.0 per cent and cash reserve ratio of scheduled banks has been retained at 4.0 per cent of net demand & time liabilities.

Tags : RBI MONETARY POLICY  

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