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SEBI Appointment: Delhi HC asks Economic Affairs Secretary to Reply to Contempt Plea - (07 Jun 2016)

Delhi High Court has directed the economic affairs secretary to reply to a contempt plea for not complying with a court order related to the re-appointment of a whole-time member of the Securities and Exchange Board of India ( SEBI ) four years ago.

Tags : DELHI HIGH COURT   ECONOMIC AFFAIRS SECRETARY   SECURITIES AND EXCHANGE BOARD OF INDIA ( SEBI )  

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