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Release of Minor Accused in Pune Porsche Case Ordered by Bombay High Court - (26 Jun 2024)

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Bombay High Court has ordered the release of the minor accused in the Pune Porsche Case which resulted in the death of two individuals. The order was passed after a habeas corpus petition filed by the paternal aunt of the minor accused was allowed.

Tags : BOMBAY HIGH COURT   PUNE PORSCHE CASE   HABEAS CORPUS  

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