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Kerala State Assembly Passes Resolution Changing Name of State to ‘Keralam’ - (25 Jun 2024)

CIVIL

Kerala State Assembly has passed a resolution urging the Centre to change the name of the State of Kerala to Keralam. The resolution seeks action by the Centre under Article 3 of the Constitution of India.

Tags : KERALA STATE ASSEMBLY   A. 3 OF COI   STATE OF KERALA   KERALAM  

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