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Saradha Scam: Supreme Court Refuses to Entertain Bail Plea of Ex-Union Minister - (07 Jun 2016)

Supreme Court has refused to entertain the bail plea of former Union Minister Matang Sinha, arrested in connection with Saradha chit fund scam case, and asked him to approach Calcutta High Court.

Tags : SUPREME COURT   SARADHA CHIT FUND SCAM CASE   MATANG SINHA  

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