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Ker. HC: Circular Issued to Enable Service of Notice, Summons Through E-Post in Trivandrum - (21 Jun 2024)

CIVIL

Kerala High Court has issued a notice introducing the e-Post service of India Post as a new option for service of summons/notices/orders. In the initial phase, e-Post will be made available only in Thiruvananthapuram District and this shall be extended to all districts of Kerala.

Tags : KERALA HIGH COURT   INDIA POST   SERVICE OF NOTICE  

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