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Bom. HC: Bar Council of Mah. & Goa Directed to Take Action Against Lawyer Who Appeared Without Band - (21 Jun 2024)

CIVIL

Bombay High Court has directed the Bar Council of Maharashtra & Goa to take action against a lawyer who appeared in the court without proper attire as prescribed by the rules.

Tags : BOMBAY HIGH COURT   BAR COUNCIL OF MAHARASHTRA   PROPER ATTIRE  

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