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Delhi High Court: Bail Granted to Chief Minister Arvind Kejriwal in Liquor Policy Scam Case - (21 Jun 2024)

CRIMINAL

Delhi High Court has granted bail to Chief Minister Arvind Kejriwal in liquor policy scam case, who was arrested by the Enforcement Directorate on March 21.

Tags : DELHI HIGH COURT   ENFORCEMENT DIRECTORATE   LIQUOR POLICY SCAM  

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