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SC: Proceedings in High Courts on Paper Leak in NEET-UG 2024 Exam, Stayed - (20 Jun 2024)

EDUCATION

Supreme Court while issuing notice on the transfer petition filed by the National Testing Agency, has stayed proceedings in petitions filed by Rajasthan, Calcutta and Bombay High Courts regarding the alleged paper leak in the NEET-UG 2024 exam.

Tags : SUPREME COURT   NEET-UG 2024   HIGH COURTS   PAPER LEAK  

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