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Kerala High Court: State’s Response Sought in Plea Against Increased Working Days - (20 Jun 2024)

SERVICE

Kerala High Court has sought the response of the State Government in a petition challenging the increase in number of working days in aided and government schools from 205 to 220 in the new school academic calendar for 2024-2025.

Tags : KERALA HIGH COURT   STATE GOVERNMENT   WORKING DAYS  

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