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Delhi High Court: Injunction Granted to Infosys Against Southern Infosys Ltd - (20 Jun 2024)

INTELLECTUAL PROPERTY RIGHTS

Del. HC while granting an injunction in favour of Infosys against Southern Infosys Ltd has observed that the combination of visual, phonetic, and conceptual similarities between the marks, on a prima facie assessment significantly raises the likelihood of consumer confusion.

Tags : DELHI HIGH COURT   INFOSYS   SOUTHERN INFOSYS  

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