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Patna High Court Grants Bail To Suspended JD(U)'s Member Manorama Devi - (07 Jun 2016)

Patna High Court has granted bail to suspended JD(U) Member, Manorama Devi, mother of the prime accused in Aditya Sachdeva murder case, in connection with recovery of liquor bottles from her house during a search operation.

Tags : PATNA HIGH COURT   DITYA SACHDEVA MURDER CASE   MANORAMA DEVI  

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