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Kar. HC: Women Epicentres of Family Life, Deserve Preferential Treatment in Matters Relating to Bail - (19 Jun 2024)

CRIMINAL

Karnataka HC while granting bail to Bhavani Revanna, mother of Prajwal Revanna, has observed that women are the epicentres of family life; their displacement, even for a short period, ordinarily disturbs the dependents hence they deserve preferential treatment in matters relating to bail.

Tags : KARNATAKA HIGH COURT   PREFERENTIAL TREATMENT   FAMILY LIFE   BHAVANI REVANNA  

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