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Ker. HC: Order Holding Malabar Parota Similar to Bread and Exigible at 5% GST, Stayed - (19 Jun 2024)

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Kerala High Court has stayed an order of a single bench holding that Malabar Parota was akin to bread and demandable at the rate of 5% GST and not 18%.

Tags : KERALA HIGH COURT   5% GST   MALABAR PAROTA  

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