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Special Lok Adalat to be Organized by the Supreme Court from July 29 - (19 Jun 2024)

CIVIL

A special lok adalat is going to be organized by the Supreme Court from July 29th to August 3rd in order to facilitate speedy disposal of pending cases relating to matrimonial and property disputes, motor accident claims, land acquisition, compensation, service and labour.

Tags : SUPREME COURT   LOK ADALAT   SPEEDY DISPOSAL  

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