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Cal. HC: Bengal Govt. to Ensure Reservation in all Public Employment to Transgender Persons - (19 Jun 2024)

SERVICE

Calcutta High Court has directed Government of West Bengal to ensure 1% reservation to all transgender persons in all public employment in the State in accordance with guidelines given in judgement of National Legal Service Authority vs. Union of India & Ors (MANU/SC/0309/2014; 2014 INSC 275)

Tags : CALCUTTA HIGH COURT   1% RESERVATION   PUBLIC EMPLOYMENT   TRANSGENDER PERSONS  

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