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Asaram Case: SC Pulls Rajasthan Govt. for Failing to Take Action on Threats Given to Witnesses - (07 Jun 2016)

Supreme Court has pulled up Rajasthan Government for failing to take any action on the threats being given to witnesses by aides of Asaram Bapu, who is facing trial for allegedly sexually assaulting a 16-year-old girl at his Jodhpur ashram.

Tags : SUPREME COURT   RAJASTHAN GOVERNMENT   JODHPUR ASHRAM  

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