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Bom. HC: Robust Mechanism to be Developed for Imposing Costs on Individuals Misusing Judicial Process - (18 Jun 2024)

CRIMINAL

Bombay High Court has observed that a robust mechanism ought to be developed for imposing heavy costs on individuals who end up wasting the time of the Investigating Authority as well as the Court by filing rape cases stemming from failed relationships and resolving it later.

Tags : BOMBAY HIGH COURT   ROBUST MECHANISM   JUDICIAL PROCESS  

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