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Bom HC: Temporary Injunction Granted in Favour of Pidilite in Infringement of Registered Design Suit - (18 Jun 2024)

INTELLECTUAL PROPERTY RIGHTS

Bom. High Court has granted interim injunction in favour of Pidilite Industries Limited and has restrained Astral Limited from using Pidilite's registered design of Coex plastic containers on the ground that if injunction is not granted then grave loss, harm & prejudice would be caused to Pidilite.

Tags : BOMBAY HIGH COURT   PIDILITE INDUSTRIES   REGISTERED DESIGN   ASTRAL LIMITED  

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