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Bombay HC Permits Slaughtering of Animals For Bakri Eid in Protected Area Around Vishalgad Fort - (17 Jun 2024)

CIVIL

Bombay High Court has permitted the slaughtering of animals for the festival of Bakri Eid on June 17, 2024, in the protected area around the Vishalgad Fort in Kolhapur District.

Tags : BOMBAY HIGH COURT   ISHALGAD FORT   BAKRI EID  

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