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Pune Porsche Crash Case: Bom. HC Declines Urgent Relief to Minor - (17 Jun 2024)

CRIMINAL

Bombay High Court has declined urgent relief for the minor accused in the Pune Porsche Accident case while hearing a habeas corpus petition filed by his paternal aunt, seeking his release claiming that he is unlawfully and arbitrarily detained in an observation home.

Tags : BOMBAY HIGH COURT   PUNE PORSCHE CRASH CASE  

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