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Delhi High Court Turns Down Sushil Kumar’s Plea for Trial to Decide Participation at Rio - (07 Jun 2016)

Delhi High Court has refused wrestler Sushil Kumar’s plea to conduct a special trial against Narsingh Yadav to decide participation in the 74 kg freestyle competition at Rio.

Tags : DELHI HIGH COURT   SUSHIL KUMAR   RIO   NARSINGH YADAV  

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