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Cal. HC to Govt.: Find Alternate Accommodation for Central Forces Housed in Schools & Colleges - (17 Jun 2024)

CIVIL

Calcutta High Court has directed the Union and State governments to consider moving central forces currently housed inside various schools and colleges in West Bengal due to the Lok Sabha elections, to allow reopening of schools and colleges after their summer vacations.

Tags : CALCUTTA HIGH COURT   LOK SABHA ELECTION  

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