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Bombay High Court: Release of Film "Shaadi Ke Director Karan Aur Johar" Restrained - (14 Jun 2024)

INTELLECTUAL PROPERTY RIGHTS

Bombay High Court has restrained the release of the film "Shaadi Ke Director Karan Aur Johar" on the ground that a strong prima facie case has been made out by the plaintiff to protect his personality rights which are vested in him considering that he has the status of celebrity.

Tags : BOMBAY HIGH COURT   PRIMA FACIE CASE   PERSONALITY RIGHTS  

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