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Report on Lack of AC, Drinking Water and WiFi at DU Law Faculty Sought by Delhi High Court - (13 Jun 2024)

CIVIL

Delhi High Court has sought a report on the lack of air conditioning, purified drinking water and WiFi at Delhi University’s Faculty of Law. Justice Amit Sharma has appointed Advocate Rajesh Mishra as amicus curiae to examine the situation and help in resolving the issue.

Tags : DELHI HIGH COURT   AIR CONDITIONING   PURIFIED DRINKING WATER  

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