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All. HC: DCP Pulled Up for Directing Further Investigation Without Leave of the Magistrate - (13 Jun 2024)

CRIMINAL

Allahabad High Court has pulled up a Deputy Commissioner of Police (DCP) who directed further investigation without the leave of the court in a case in which a chargesheet was already filed and cognizance had already been taken.

Tags : ALLAHABAD HIGH COURT   DEPUTY COMMISSIONER OF POLICE   CHARGESHEET  

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