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IIAC (Conduct of Micro and Small Enterprises Arbitration) Regulations, 2024 Issued by IIAC - (12 Jun 2024)

ARBITRATION

India International Arbitration Centre (IIAC) has issued IIAC (Conduct of Micro & Small Enterprises Arbitration) Regulations, 2024 that will inspire confidence amongst parties by providing a neutral dispute resolution platform for speedy dispute resolution affecting Micro & Small Enterprises.

Tags : IIAC   DISPUTE RESOLUTION   MICRO & SMALL ENTERPRISES  

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