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Madras High Court: Important to Send Out Message That Courts Shouldn’t be Taken for Granted - (12 Jun 2024)

CRIMINAL

Madras High Court while hearing suo motu revisions against the discharge/acquittal of ministers in corruption case has observed that whatever happens in the suo motu, even if it is dropped in the future, a message should go out and no one should take the court for granted.

Tags : MADRAS HIGH COURT   SUO MOTU   FOR GRANTED  

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