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Chh. HC: Suo Motu Cognizance Taken on Woman Delivering Baby on Floor of Health Centre - (11 Jun 2024)

CIVIL

Chhattisgarh High Court has taken suo motu cognizance of a report which stated that a woman had delivered a baby on the ground of the State's Ambikapur Sub Health Centre due to the absence of doctors/nurses.

Tags : CHHATTISGARH HIGH COURT   SUO MOTU COGNIZANCE   HEALTH CENTRE  

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