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Supreme Court Upholds Man’s Jail Term for Abetting Wife’s Suicide - (06 Jun 2016)

Supreme Court has observed while upholding a five-year jail term of a man guilty of compelling his 25- year-old pregnant wife to commit suicide that “Young women enter matrimonial homes with a hope of leading a long and blissful married life but this hope, invariably, does not last long, nor their life”.

Tags : SUPREME COURT   ABETTING   SUICIDE  

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