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Delhi High Court to Delhi Government: Why it Cannot Repeatedly Issue Ads to Deter Crime - (24 Aug 2015)

Delhi High Court has asked the AAP Government as to why it cannot repeatedly issue radio and print campaigns for deterring sexual offences instead of giving ads promoting itself with the tagline "Wo pareshaan karte rahe, hum kaam karte rahe".

Tags : DELHI HIGH COURT   DELHI GOVERNMENT   ADS   CRIME  

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