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Gau. HC: Assam Govt. Directed to Apprise Court on Steps Taken to Prevent Water Logging - (07 Jun 2024)

CIVIL

Gauhati High Court has directed the Assam Government to notify the court within ten days, the steps that have been taken by the Government to deal with the issue of water logging during the monsoon season in Gauhati City.

Tags : GAUHATI HIGH COURT   ASSAM GOVERNMENT   WATER LOGGING  

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