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Del. HC: Himachal Pradesh Directed to Release Water to Delhi, Haryana Government to Not Interrupt - (06 Jun 2024)

CIVIL

Delhi High Court in order to resolve the water crisis that has gripped the residents of the national capital, has directed the Himachal Pradesh Government to release 137 cusecs of water to Delhi with prior intimation to Haryana.

Tags : DELHI HIGH COURT   HIMACHAL PRADESH GOVERNMENT   WATER CRISIS   137 CUSECS  

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